(1.) Mr. Sengupta, learned senior advocate appears on behalf of respondent nos. 5 and 6. He argues by reliance on following cases decided.
(2.) Mr. Sengupta concludes his submission. On adjourned date respondent no.10 will be heard and then petitioner in reply.
(3.) List on 30th January, 2019.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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