SANTANU DAS Vs. STTAE OF WEST BENGAL

JUDGEMENT

(1.) The writ petitioner is a very qualified person. He has a master's degree in commerce and philosophy. He has obtained a Ph. D. degree from Burdwan University as well.

(2.) Pursuant to an advertisement of the West Bengal College Service Commission for recruitment of lecturer in Commerce, the writ petitioner appeared for interview on 11th July, 2007. He had applied for recruitment in any college under the Kalyani University for the post of commerce lecturer.

(3.) The merit list was published on 18th January, 2008. He qualified. His grievance is that despite having qualified, his name was not recommended by the College Service Commission to the concerned college for appointment.