PRAKASH TEXTILE AGENCY Vs. COMMISSIONER OF INCOME TAX

Referred Judgements :-

COMMISSIONER OF INCOME TAX WEST BENGAL II CALCUTTA VS. DURGA PRASAD MORE [REFERRED TO]
COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA VS. DAULAT RAM RAWATMULL [REFERRED TO]
TOLARAM DAGA VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
NORTHERN BENGAL JUTE TRADING CO LTD VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
BASDEO AGARWALLA VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
DULICHAND OMPRAKASH VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
SHANKAR INDUSTRIES VS. COMMISSIONER OF INCOME TAX CENTRAL [REFERRED TO]
HASTIMAL S VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. MAHALAKSHMI TEXTILES MILLS LIMITED [REFERRED TO]
ORIENT TRADING COMPANY LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
TODAR MAL VS. COMMISSIONER OF INCOME-TAX [REFERRED TO]
SAROGI CREDIT CORPORATION VS. COMMISSIONER OF INCOME TAX [REFERRED TO]