BANGESWARI COTTON MILLS LTD Vs. DHANRAJ GOVINDRAM

Referred Judgements :-

MOSS STEAMSHIP CO. LTD. V. WHINNEY [REFERRED TO]
BURT,BOULTON AND HAYWARD V. BULL AND ANR. [REFERRED TO]
RE. BRITISH POWER TRACTION AND LIGHTING CO. LTD [REFERRED TO]
IN RE. CLANDOWN COLLIERY CO [REFERRED TO]
BATH V. STANDARD LAND CO. [REFERRED TO]
LEONARD'S CARRYING CO. V. ASIATIC PETROLEUM CO LTD [REFERRED TO]
SUBRAMANIA AYYAR V. SETBURAYAR [REFERRED TO]
LOCH AND ANR,V. JOHN BLACK WOOD LTD [REFERRED TO]
REV. PATRICK V. LYAN HONG AND CO [REFERRED TO]
H. L. BOLTON LTD. V. T. J. GROAON AND SONS. LTD [REFERRED TO]
RAJAHMUNDRY ELECTRIC SUPPLY CORPORATION LIMITED VS. A NAGESNWARA RAO [REFERRED TO]
KO KU LA LTD VS. STATE [REFERRED TO]
BUKHTIARPUR BIHAR LIGHT RAILWAY CO LTD VS. UNION OF INDIA [REFERRED TO]
RAM KUMAR AGARWALA VS. BUXAR OIL AND RICE MILLS LTD [REFERRED TO]
SARKAR ESTATES PRIVATE LTD VS. KUSUMIKA IRON WORKS PRIVATE LTD [REFERRED TO]
RAMNARAYAN SATYAPAL VS. CAREY [REFERRED TO]
H. AGENCY AND CO. V. FAZLUL KARIM [REFERRED TO]
ERNEST HUGH CANNING VS. SOOBRAN PARTAP [REFERRED TO]
JAPAN COTTON TRADING COMPANY LD VS. JAJODIA COTTON MILLS LD [REFERRED TO]