LAWS(CAL)-1968-6-30

SETH NANAK CHAND SHADIRAM Vs. AMIN CHAND PYARILAL

Decided On June 04, 1968

SETH NANAK CHAND SHADIRAM Appellant

V/S

AMIN CHAND PYARILAL Respondents

Referred Judgements :-

MAHARAJAH MOHESHUR SINGH V. BENGAL GOVERNMENT [REFERRED TO]
L J LEACH AND CO LIMITED VS. JARDINE SKINNER AND CO [REFERRED TO]
PIRGONDA HONGONDA PATIL VS. KALGONDA SHIDGONDA PATIL [REFERRED TO]
SATYADHYAN GHOSAL VS. DEORAJIN DEBI [REFERRED TO]
A K GUPTA AND SONS LIMITED VS. DAMODAR VALLEY CORPORATION [REFERRED TO]

JUDGEMENT

(1.) This appeal is from the decree dated 7 February 1966 passed by A.K. Mukherjea J.

(2.) The plaintiff Is the appellant.

(3.) On 7 February 1966 the suit was dismissed with costs.

Click here to view full judgment.

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