(1.) THIS is an appeal by the plaintiff, mrityunjay Chattopadhyay, whose suit for declaration of his title to plot No. 1121, a homestead land, admeasuring. 04 acre, under khatian No. 386, exhibit 5, of mouza Saonta, police station Mangalkote, within the subdivision of Katwa, and for recovery of khas possession thereof, after eviction of the defendant bisheswar Koer, has failed in the Court of first instance and also in the court of appeal below.
(2.) ONE Nutbehari Bagdi was the owner of the aforesaid plot. His wife, as also his two sons, Satya and Fakir, and Satya's wife too, predeceased him. So, when he died on December 13, 1945, fakir's widow, that is, Nutbehari's widowed daugher-in-law Soroshibala, was, it is said, his only heir.
(3.) LEAVING aside points concluded by findings of fact and no longer insisted upon, all that need be stated now is that on November 5, 1957, Soroshibala sold the disputed plot to the appellant.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN