LAWS(CAL)-2018-1-54

GOBINDA DAS Vs. STATE OF WEST BENGAL

Decided On January 03, 2018
Gobinda Das Appellant
V/S
STATE OF WEST BENGAL Respondents

JUDGEMENT

(1.) Nobody appears in support of the appeal, when the matter is called on.

(2.) Mr. Satadru Lahiri, learned advocate, is requested to appear in this matter as amicus curiae and assist this court.

(3.) Mr. Madhusudan Sur, learned advocate along with his junior, Mr. Monoranjan Mahato, learned advocate appears on behalf of the State.