SALIM AKTER Vs. UNION OF INDIA & ORS

JUDGEMENT

(1.) In 2012 an advertisement was published by the Staff Selection Commission for recruitment of suitable candidates for the post of Constable (GD) in Central Police Organisations (CPOs) and Rifleman (GD) in Assam Rifles. The application had to be submitted online. The appellant says that he duly submitted applications for all the posts advertised. The application form was duly filled up submitted and accepted online. The appellant was granted registration.

(2.) Having qualified in the physical test the appellant was asked to take part in the written test to be held on 22nd April, 201 He qualified in the written examination obtaining 47 marks. Thereafter, on 7th August, 2012 he appeared before the Medical Board for detailed medical examination.

(3.) He passed the fitness test.