LAWS(CAL)-2008-7-108

SAMPA SAHU Vs. STATE OF WEST BENGAL

Decided On July 31, 2008
SAMPA SAHU Appellant
V/S
STATE OF WEST BENGAL Respondents

JUDGEMENT

(1.) THIS writ application is directed against the refusal of the authorities concerned to grant the petitioner, an Assistant Teacher of Bengali of an aided recognized Non-Government School, the higher post-graduate scale.

(2.) THE petitioner appears to have passed the B. A. Examination with honours in Bengali from the Calcutta University in the year 1983-84. The petitioner obtained high second class in Bengali. Mark sheets have been annexed to the writ petition.

(3.) THE petitioner also obtained the B. Ed, degree from the Calcutta university in 1989 and qualified for appointment as Assistant Teacher of bengali of an institution recognized by the West Bengal Board of Secondary education.