(1.) NONE appears for the petitioners. Heard the learned Advocate for the opposite party No. 1 at length. The materials placed before me could bring to light the following facts:-
(2.) LET a copy of this order be communicated to the court below at once for his guidance. Petition allowed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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