J.K. INDUSTRIES LTD. Vs. REGISTRAR OF COMPANIES

Referred Judgements :-

ITC LTD. V. STATE OF KARNATAKA [REFERRED TO]
BUILDERS' ASSOCIATION OF INDIA V. STATE OF BIHAR AND ORISSA [REFERRED TO]
ORGANIC CHEMICAL INDUSTRIES V. CCE JT [REFERRED TO]
BIHAR DISTILLERY V. UNION OF INDIA JT [REFERRED TO]
YAKUS V. UNITED STATES [REFERRED TO]
SAMIJAN BAWA V. REVENUE OFFICER,LALGOLA [REFERRED TO]
DEBI GOPAL KRISHNA V. STATE OF PUNJAB [REFERRED TO]
MD. FARUQUE V. STATE OF MADHYA PRADESH [REFERRED TO]
DELHI MUNICIPALITY V. MD YASIN [REFERRED TO]
INDIAN MICA AND MICA INDUSTRIES LTD V. STATE OF BIHAR [REFERRED TO]
STATE OF MADRAS VS. V G ROW:THE UNION OF INDIA AND THE STATE OF TRAVANCORE COCHIN [REFERRED TO]
RAJNARAIN SINGH VS. CHAIRMAN PATNA ADMINISTRATION COMMITTEE PATNA [REFERRED TO]
HUKUM CHAND MALHOTRA VS. UNION OF INDIA [REFERRED TO]
NARENDRA KUMAR VS. UNION OF INDIA [REFERRED TO]
KHANDIGE SHAM BHAT K KRISHNA BHATTA VS. AGRICULTURAL INCOME TAX OFFICER KASARAGOD:AGRICULTURAL INCOME TAX OFFICER KASARAGOD [REFERRED TO]
CORPORATION OF CALCUTTA VS. LIBERTY CINEMA [REFERRED TO]
TWYFORD TEA COMPANY LIMITED VS. STATE OF KERALA [REFERRED TO]
TATA IRON AND STEEL COMPANY LIMITED VS. WORKMEN [REFERRED TO]
STATE OF MAHARASHTRA VS. SALVATION ARMY WESTERN INDIA TERRITORY:SHRI LOHANA MAHA PARISHAD A PUBLIC TRUST [REFERRED TO]
KEWAL KRISHAN PURI BHARAT ICE AND GENERAL MILLS SANGHA GUPTA RICE AND GENERAL MILLS PRAHLAD RAI DWARKA DASS SHARDA COTTON GINNING AND PRESSING FACTORY HANS RAJ MATA D VS. STATE OF PUNJAB:STATE OF HARYANA [REFERRED TO]
SOUTHERN PHARMACEUTICALS AND CHEMICALS TRICHUR P KRISHNA WARIYAR VS. STATE OF KERALA [REFERRED TO]
INDU BALA BOSE VS. MANINDRA CHANDRA BOSE [REFERRED TO]
CITY CORPORATION OF CALICUT VS. THACHAMBALATH SADASIVAN [REFERRED TO]
SYNTHETICS AND CHEMICALS LIMITED VS. STATE OF UTTAR PRADESH [REFERRED TO]
KRISHI UTPADAN MANDI SAMITI VS. ASHOK KUMAR DINESH CHANDRA [REFERRED TO]
DURGA DEVI VS. STATE OF HIMACHAL PRADESH [REFERRED TO]