SANTOSH KUMAR ROY Vs. STATE OF WEST BENGAL

Referred Judgements :-

TATA CELLULAR V. UNION OF INDIA [REFERRED TO]
WORKMEN OF INDIAN TURPENTINE AND ROSIN CO LIMITED BAREILLY VS. INDIAN TURPENTINE AND ROSIN CO LTD [REFERRED TO]
A K KRAIPAK VS. UNION OF INDIA [REFERRED TO]
R R ENGINEERING CO SHITAL PRASAD VS. ZILA PARISHAD BAREILLY:TOWN AREA COMMITTEE KURAOLI [REFERRED TO]
KASTURI LAL LAKSHMI REDDY REPRE SENTED VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
BAREILLY DEVELOPMENT AUTHORITY VS. AJAI PAL SINGH [REFERRED TO]
STATE OF RAJASTHAN VS. BOTAMAL SACHDEVA DEAD [REFERRED TO]
CHARAN LAL SAHU RAKESH SHROUTI RAJKUMAR KESWANI NASRIN BI VS. UNION OF INDIA [REFERRED TO]
SITARAM SUGAR COMPANY LIMITED U P STATE SUGAR CORPORATION LIMITED VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. W N CHADHA [REFERRED TO]
UNION OF INDIA BHILLAI ENGINEERING CORPN ANUPMALLEABLES" BURN STANDARD CO TEXMACO CIMMCO TITAGARH STEELS VS. HINDUSTAN DEVELOPMENT CORPN:UNION OF INDIA [REFERRED TO]
U P FINANCIAL CORPORATION VS. GEM CAP INDIA PRIVATE LIMITED [REFERRED TO]
MADRAS CITY WINE MERCHANTS ASSOCIATION A J JOY RAMANATHAPURAM MADURAI DISTT LIQUOR DEALERS ASSOCIATION VS. STATE OF TAMIL NADU [REFERRED TO]
STATE OF UTTAR PRADESH VS. BRIDGE AND ROOF COMPANY INDIA LIMITED [REFERRED TO]