REGENT COMPUTRONICS PVT. LTD.

Amita Biswas Appellant

V/S

Alwin Atindra Biswas Respondents

Referred Judgements :-

CULLEY V/S. CULLEY [REFERRED TO]
HARRIS V/S. HARRIS [REFERRED TO]
RAMASWAMI V/S. RAMANATHAN [REFERRED TO]
NORRIS V/S. NORRIS [REFERRED TO]
K.J. V/S. K. [REFERRED TO]
PREM CHAND SATRAMDAS VS. STATE OF BIHAR [REFERRED TO]
M A JANAKI VS. M A SRIRANGAMMAL [REFERRED TO]
STIPHAN SURIN VS. PIARY MARKI [REFERRED TO]
JOHN ROBERTS VS. JOYEE ROBERTS [REFERRED TO]
G GALLIMORE VS. ALICE GALLIMORE [REFERRED TO]

(1.) There are two applications on behalf of Amita Biswas for grant of certificate for appeal to the Supreme Court.

(2.) There are also two applications on behalf of Balraj Man chanda for grant of certificate for appeal to the Supreme Court.

(3.) These four applications had been pending and were Recently assigned by the Chief Justice to this Bench for hearing.