OLIUL MONDAL Vs. EKSAD ALI

JUDGEMENT

(1.) These four appeals, having a common source, were heard together and we propose to dispose of the same by this common judgment and order.

(2.) A brief recital of the relevant facts, as a prologue to our decision, would be in order.

(3.) The Secretary, West Bengal Board of Madrasah Education by his memo dated July 18, 2008 conveyed approval of reconstitution of the Managing Committee of B.S.M.M. High Madrasah (hereafter the said madrasah) for 3 years w.e.f. February 29, 2008 with, inter alia, Sukchand Ali (hereafter Sukchand), Muktadul Islam (hereafter Muktadul) and Eksad Ali (hereafter Eksad) as the President, the Vice-President and the Secretary of the Managing Committee of the said Madrasah respectively.