INDIAN OXYGEN LTD Vs. COMMISSIONER OF INCOME TAX

Referred Judgements :-

BOMBAY STEAM NAVIGATION CO 1953 PRIVATE LIMITED VS. COMMISSIONER OF INCOME TAX BOMBAY [REFERRED TO]
PRODUCE EXCHANGE CORPORATION LIMITED VS. COMMISSIONER OF INCOME TAX CEN TRAL CALCUTTA [REFERRED TO]
STANDARD REFINERY AND DISTILLERY LIMITED VS. COMMISSIONER OF INCOME TAX CALCUTTA [REFERRED TO]
LOHIA MACHINES LIMITED VS. UNION OF INDIA [REFERRED TO]
AMBICA MILLS LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. ALEMBIC GLASS INDUSTRIES LIMITED [REFERRED TO]
SAYAJI IRON AND ENGINEERING WORKS PRIVATE LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. MCGAW RAVINDRA LABORATORIES INDIA LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. ELECON ENGINEERING COMPANY LIMITED [REFERRED TO]
KARAMCHAND PREMCHAND PRIVATE LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
HYDERABAD ALLWYN METAL WORKS LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISIONER OF INCOME TAX VS. ASSOCIATED ELECTRICAL INDUASTRIES INDIA PRIVET LTD [REFERRED TO]
CENTURY ENKA LTD VS. INCOME TAX OFFICER [REFERRED TO]
AGARWAL HARDWARE WORKS P LTD VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
MOLINS OF INDIA LTD VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
HINDUSTAN MOTORS LTD VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
HINDUSTHAN ALUMINIUM CORPORATION LTD. V. CIT [REFERRED TO]
INDIAN ALUMINIUM CO LTD VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. SIMPSON AND CO [REFERRED TO]
ANTIFRICTION BEARINGS CORPORATION LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COOPER ENGINEERING LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. NATIONAL RAYON CORPORATION LIMITED [REFERRED TO]