(1.) - In the suit filed by the appellant Dayashankar Gupta the respondent No. 1 and the defendant No. 1 in the suit made an application for the following order :-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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