LAWS(CAL)-1966-2-12

SETH NANAK CHAND SHADIRAM Vs. AMIN CHAND PYARILAL

Decided On February 07, 1966

SETH NANAK CHAND SHADIRAM Appellant

V/S

AMIN CHAND PYARILAL Respondents

Referred Judgements :-

MAHARAJAH MOHESHUR SINGH V. BENGAL GOVT. [REFERRED TO]
L J LEACH AND CO LIMITED VS. JARDINE SKINNER AND CO [REFERRED TO]
PIRGONDA HONGONDA PATIL VS. KALGONDA SHIDGONDA PATIL [REFERRED TO]
SATYADHYAN GHOSAL VS. DEORAJIN DEBI [REFERRED TO]
A K GUPTA AND SONS LIMITED VS. DAMODAR VALLEY CORPORATION [REFERRED TO]

JUDGEMENT

(1.) This appeal is from the decree dated 7 February 1966 passed by A. K. Mukherjea J.

(2.) The plaintiff is the appellant.

(3.) On 7 February 1966 the suit was dismissed with costs.

Click here to view full judgment.

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