MACKINNON MACKENZIE AND CO PVT LTD Vs. STATE

Referred Judgements :-

BRITISH AND AMERICAN TRUSTEE AND FINANCE CORPORATION V. COUPER [REFERRED TO]
POOLE V. NATIONAL BANK OF CHINA LTD. [REFERRED TO]
PARENT TYRE CO. LTD. [REFERRED TO]
RE. KITSON AND CO. LTD. [REFERRED TO]
RE. KELANTAN COCONUT ESTATES [REFERRED TO]
JEWISH COLONIAL TRUST LTD. [REFERRED TO]
TALDUA RUBBER CO. LTD. [REFERRED TO]
TATA ENGINEERING AND LOCOMOTIVE CO. LTD. V. STATE OF BIHAR [REFERRED TO]
EX. P. WESBURN SUGAR REFINERIES LTD. [REFERRED TO]
EAST INDIA COMMERCIAL CO PRIVATE LTD VS. RAYMON ENGINEERING WORKS LTD [REFERRED TO]
ORIENT PAPER MILLS VS. STATE [REFERRED TO]
ORISSA CHEMICALS AND DISTILLERIES PRIVATE LTD VS. STATE [REFERRED TO]
PERUMAL KOUNDAN VS. THIRUMALARAYAPURAM JANANUKOOLA DHANASEKARASANKA NIDHI LTDTHROUGH ITS OFFICIAL LIQUIDATOR AVENKATASWAMI NAYUDU [REFERRED TO]
PARASHURAM DETARAM SHAMDASANI VS. TATA INDUSTRIAL BANK, LIMITED [REFERRED TO]
IN RE: ARYYA INSURANCE CO LTD VS. STATE [REFERRED TO]