PROSANTA BAG Vs. UNION OF INDIA

JUDGEMENT

(1.) Matter is heard in presence of the learned advocates representing the petitioner and the Union of India.

(2.) In terms of the order dtd. 19/1/2026, a report signed by Commandant (Estt) for IG BSF South Bengal Frontier on 12/1/2026 is filed today and same is taken on record.

(3.) Copy of the report is also made over to the learned advocate representing the petitioner.