(1.) The affidavit-of-service filed in court today be kept on record.
(2.) The present application is one for condonation of the delay of about 432 days in preferring the appeal.
(3.) The appeal has been preferred against an eviction decree.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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