REGENT COMPUTRONICS PVT. LTD.

AXIS BANK LIMITED Appellant

V/S

CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL Respondents

Referred Judgements :-

VAZIR SULTAN TOBACCO CO. LTD. VS. STATE OF A.P. [REFERRED TO]
SHALIMAR WORKS LIMITED THE WORKMEN OF SHALIMAR WORKS LIMITED VS. THEIR WORKMEN: SHALIMAR WORKS LIMITED [REFERRED TO]
NEDUNGADI BANK LIMITED VS. K P MADHAVANKUTTY [REFERRED TO]
SAPAN KUMAR PANDIT VS. U P STATE ELECTRICITY BOARD [REFERRED TO]
PRABHAKAR VS. JOINT DIRECTOR SERICULTURE DEPARTMENT AND ORS. [REFERRED TO]

JUDGEMENT

(1.) The writ application has been preferred challenging an ex parte award dtd. 6/6/2024, passed by the learned Presiding Officer, Central Government Tribunal, Kolkata.

(2.) Vide the impugned order the learned Tribunal directed as follows:-

(3.) The petitioner's case in the present writ application is that the petitioner was established in 1993 and is one of the India?s largest private sector banks.

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AXIS BANK LIMITED Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL

Referred Judgements :-

JUDGEMENT

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