(1.) The deficit court-fees, filed late, are accepted on condonation of the delay in depositing the same.
(2.) Let the defect in that regard be deemed to stand cured.
(3.) In view of the short questions involved, we take up the appeal itself for disposal along with the application.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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