LAWS(CAL)-2026-1-27

BIREN TUDU Vs. STATE OF WEST BENGAL

Decided On January 27, 2026
Biren Tudu Appellant
V/S
STATE OF WEST BENGAL Respondents

JUDGEMENT

(1.) Affidavit-of-service filed on behalf of the petitioner is taken on record.

(2.) Matter is heard extensively in presence of the learned advocates representing the petitioner and the respondents.

(3.) Claiming promotion from Bench Clerk Grade-III/Upper Division Clerk to Bench Clerk Grade-II/Additional Supervisory post of Head Clerk present writ petition was instituted. Challenge has been thrown to an order dtd. 2/8/2025 of the District Judge, Paschim Bardhaman being respondent no.3 whereby respondent nos.5 to 8 have been promoted to the post of Bench Clerk Grade-II/Additional Supervisory post of Head Clerk.