SIMPLEX INFRASTRUCTURES LTD. Vs. COMMISSIONER OF SERVICE TAX

Referred Judgements :-

JK STEEL V/S. UNION OF INDIA [REFERRED TO]
SANJANA V/S. ELPHINESTONE SPINNING & WEAVING MILLS [REFERRED TO]
BHAGSONS PAINTS INDUS. (INDIA) V/S. CCE [REFERRED TO]
APCOTEX INDUSTRIES V/S. UNION OF INDIA [REFERRED TO]
GIRIRAJ INDUSTRIES V/S. CCE KOLKATA II [REFERRED TO]
BHAGWANDAS S. TOLANI V/S. B.C AGGARWAL [REFERRED TO]
CALCUTTA DISCOUNT COMPANY LIMITED VS. INCOME TAX OFFICER COMPANIES DISTRICT I CALCUTTA [REFERRED TO]
RAZA TEXTILES LIMITED VS. INCOME TAX OFFICER RAMPUR [REFERRED TO]
MITHILESH KUMARI VS. PREM BEHARI KHARE [REFERRED TO]
COLLECTOR OF CENTRAL EXCISE HYDERABAD VS. CHEMPHAR DRUGS AND LINIMENTS HYDERABAD [REFERRED TO]
GOVERNMENT OF INDIA VS. CITEDAL FINE PHARMACEUTICALS MADRAS [REFERRED TO]
SUPREME COURT EMPLOYEES WELFARE AS SOCIATION SUPREME COURT FOURTH CLASS EM PLOYEES WELFARE ASSOCIATION S P JAIN VS. UNION OF INDIA [REFERRED TO]
SHRISHT DHAWAN VS. SHAW BROTHERS [REFERRED TO]
COMMISSIONER OF SALES TAX ASSISTANT KERALA VS. P KESAVAN AND CO [REFERRED TO]
S SHANMUGAVEL NADAR VS. STATE OF TAMIL NADU [REFERRED TO]
ANAND NISHIKAWA CO LTD VS. COMMISSIONER OF CENTRAL EXCISE [REFERRED TO]
ANAND NISHIKAWA CO LTD VS. COMMISSIONER OF CENTRAL EXCISE [REFERRED TO]
DUNCANS INDUSTRIES LTD VS. COMMISSIONER OF CENTRAL EXCISE NEW DELHI [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE VS. PUNJAB LAMINATES PVT LTD [REFERRED TO]
SIEMENS LTD VS. STATE OF MAHARASHTRA [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE CHENNAI VS. CHENNAI PETROLEUM CORPN LTD [REFERRED TO]
COMMISSIONER OF INCOME TAX KERALA VS. TARA AGENCIES [REFERRED TO]
STATE OF PUNJAB VS. BHATINDA DISTRICT COOP MILK P UNION LTD [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE AURANGABAD VS. BAJAJ AUTO LTD [REFERRED TO]
ORIENT PAPER MILLS VS. UNION OF INDIA [REFERRED TO]
M N Dastur AND Company LTD VS. Union of India UOI [REFERRED TO]
AVERY INDIA LIMITED VS. UNION OF INDIA [REFERRED TO]
UNIVERSAL GENERICS PVT LTD VS. UNION OF INDIA [REFERRED TO]
KELLOGG INDIA PRIVATE LIMITED VS. UNION OF INDIA [REFERRED TO]
HINDUSTAN LEVER LIMITED VS. UNION OF INDIA [REFERRED TO]
UNIWORTH TEXTILES LTD VS. COMMISSIONER OF CENTRAL EXCISE [REFERRED TO]
SURYA ALLOY INDUSTRIES LIMITED VS. UNION OF INDIA [REFERRED TO]
COMMISSIONER OF SERVICE TAX VS. PEOPLES CHOICE [REFERRED TO]
C.S.T. VS. Turbotech Precision Engineering Pvt. Ltd. [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX VS. SIMPLEX INFRASTRUCTURE & FOUNDRY WORKS [REFERRED TO]
INFINITY INFOTECH PARKS LTD. VS. UNION OF INDIA [REFERRED TO]
COLLECTOR OF CENTRAL EXCISE, NEW DELHI VS. BHAGSONS PAINT INDUSTRY (INDIA) [REFERRED TO]
INDIAN CARDBOARD INDUSTRIES LIMITED VS. COLLECTOR OF CENTRAL EXCISE [REFERRED TO]
BISHWANATH & COMPANY VS. UNION OF INDIA [REFERRED TO]