SOURAV GANGULY Vs. UNION OF INDIA

Referred Judgements :-

JHUNJHUNWALA -VS. -STATE OF UTTAR PRADESH [REFERRED TO]
L HIRDAY NARAIN VS. INCOME TAX OFFICER BAREILLY [REFERRED TO]
COLLECTOR OF CENTRAL EXCISE HYDERABAD VS. CHEMPHAR DRUGS AND LINIMENTS HYDERABAD [REFERRED TO]
ANAND NISHIKAWA CO LTD VS. COMMISSIONER OF CENTRAL EXCISE [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE VS. PUNJAB LAMINATES PVT LTD [REFERRED TO]
SUCHITRA COMPONENTS LTD VS. COMMISSIONER OF CENTRAL EXCISE GUNTUR [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE CHENNAI VS. CHENNAI PETROLEUM CORPN LTD [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE VS. RATAN MELTING AND WIRE INDUSTRIES [REFERRED TO]
UNION OF INDIA VS. RAJASTHAN SPINNING AND WEAVING MILLS [REFERRED TO]
BELLARY STEELS ALIAS ALLOYS LTD VS. DEPUTY COMMISSIONER [REFERRED TO]
COMMISSIONER OF SALES TAX UP VS. SANJIV FABRICS [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE AURANGABAD VS. BAJAJ AUTO LTD [REFERRED TO]
POONA BOTTELING COMPANY LIMITED VS. UNION OF INDIA [REFERRED TO]
INDIAN NATIONAL SHIPOWNERS ASSOCIATION VS. UNION OF INDIA [REFERRED TO]
UNIWORTH TEXTILES LTD VS. COMMISSIONER OF CENTRAL EXCISE [REFERRED TO]
INOX AIR PRODUCTS LTD. VS. UNION OF INDIA [REFERRED TO]
COMMISSIONER OF SERVICE TAX VS. SHRIYA SARAN [REFERRED TO]
PARAMOUNT IMPEX PVT. LTD. VS. UNION OF INDIA (UOI) [REFERRED TO]
INDIAN ALUMINIUM COMPANY LTD AND ANOTHER VS. UNION OF INDIA AND OTHERS [REFERRED TO]