SARASWAT TRADING AGENCY Vs. UNION OF INDIA

Referred Judgements :-

ALOPI PARSHAD AND SONS LIMITED VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. ANGLO AF GHAN AGENCIES CIVIL APPEALS NOS 973 TO 975 OF 1967 THE UNION OF INDIA IN ALL THE APPEALS APPELLANT V OM PRAKASH [REFERRED TO]
TARAPORE AND COMPANY VS. COCHIN SHIPYARD LTD [REFERRED TO]
CONTINENTAL CONSTRUCTION CO LIMITED VS. STATE OF MADHYA PRADESH [REFERRED TO]
P M PAUL VS. UNION OF INDIA [REFERRED TO]
ASSOCIATED ENGINEERING CO VS. GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]
SECRETARY IRRIGATION DEPARTMENT GOVERNMENT OF ORISSA SECRETARY TO GOVERNMENT OF ORISSA VS. G C ROY:RAGHUNATH MOHAPATRA [REFERRED TO]
TARAPORE AND COMPANY VS. STATE OF MADHYA PRADESH [REFERRED TO]
BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA VS. ENGINEERS DE SPACE AGE [REFERRED TO]
HIMACHAL PRADESH STATE ELECTRICITY BOARD VS. R J SHAH AND COMPANY [REFERRED TO]
STEEL AUTHORITY OF INDIA LIMITED VS. J C BUDHARAJA GOVERNMENT AND MINING CONTRACTOR [REFERRED TO]
RAJASTHAN STATE MINES AND MINERALS LIMITED VS. EASTERN ENGINEERING ENTERPRISES [REFERRED TO]
EXECUTIVE ENGINEER DHENKANAL MINOR IRRIGATION DIVISION ORISSA VS. N C BUDHARAJ [REFERRED TO]
WEST BENGAL STATE WAREHOUSING CORPORATION VS. SUNIL KUMAR KAYAN [REFERRED TO]
OIL AND NATURAL GAS COMMISSION VS. SAW PIPES LIMITED [REFERRED TO]
UNION OF INDIA VS. PAM DEVELOPMENT PVT LTD [REFERRED TO]