(1.) Heard the learned Advocate appearing for the petitioner.
(2.) Nobody appears to oppose this application.
(3.) Affidavit of Service filed in Court today be kept on record.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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