ARINDAM CHATTERJEE Vs. COAL INDIA LTD

Referred Judgements :-

JAMUNA RAM V. BIHAR STATE WAREHOUSING CORPORATION [REFERRED TO]
UNIT TRUST OF INDIA V. T.BIJOY KUMAR [REFERRED TO]
DR.BALKRISHNA AGARWAL V. STATE OF U.P. [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LTD. V. PARTHA SARATHI BANERJEE [REFERRED TO]
WEST BENGAL HEAD MASTERS ASSOCIATION V. STATE OF WEST BENGAL [REFERRED TO]
T G PILLAI VS. INDIAN INSTITUTE OF TECHNOLOGY GUINDY MADRAS [REFERRED TO]
SAMSHER SINGH ISHWAR CHAND AGARWAL VS. STATE OF PUNJAB [REFERRED TO]
REGIONAL MANAGER VS. PAWAN KUMAR DUBEY [REFERRED TO]
STATE OF MAHARASHTRA VS. VEERAPPA R SABOJI [REFERRED TO]
ANOOP JAISWAL VS. GOVERNMENT OF INDIA [REFERRED TO]
RAVINDRA KUMAR MISRA VS. U P STATE HANDLOOM CORPN LIMITED [REFERRED TO]
STATE OF UTTAR PRADESH VS. KAUSHAL KISHORE SHUKLA [REFERRED TO]
GOVERNING COUNCIL OF KIDWAI MEMORIAL INSTITUTE OF ONCOLOGY BANGALORE VS. PANDURANG GODWALKAR [REFERRED TO]
M VENUGOPAL VS. DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA MACHILIPATNAM A P [REFERRED TO]
A K KAUL VS. UNION OF INDIA [REFERRED TO]
Thakur Majhi VS. Chairman cum Managing Director Eastern Coalfields Ltd [REFERRED TO]