RANGPUR TEA ASSOCIATION LTD Vs. BISSESWARLAL SHARMA

Referred Judgements :-

QUINN V. LEATHAN [REFERRED]
AMALGAMATED COMMERCIAL TRADERS PVT. LTD. V. A.C.K. KRISHNASWAMI [REFERRED]
JOHN HERBERT AND COMPANY V. PRANAY K. DUTTA [REFERRED]
UMA SHANKAR V. GOBIND NARAIN [REFERRED]
HELY HUTCHINSON V. BRAYHEAD LTD. AND ANR. [REFERRED]
KASHIRAM SENU CHAUDHURI V. RANGILAL MOTILASHET MATWADI [REFERRED]
MALHATI TEA SYNDICATE LTD. V. REVENUE OFFICER [REFERRED]
SAHU MADHO DAS VS. MUKAND RAM [REFERRED]
SATYADHYAN GHOSAL VS. DEORAJIN DEBI [REFERRED]
ARJUN SINGH VS. MOHINDRA KUMAR [REFERRED]
NATIONAL CONDUITS PRIVATE LIMITED VS. S S ARORA [REFERRED]
LAKSHMIRA1TAN COTTON MILLS CO LIMITED AND BEHARI LAL RAM CHARAN VS. ALUMINIUM CORPORATION OF INDIA LIMITED [REFERRED]
RAM JANKI DEVI VS. JUGGILAL KAMLAPAT [REFERRED]
MADHUSUDAN GORDHANDAS AND COMPANY VS. MADHU WOOLLEN INDUSTRIES PRIVATE LIMITED [REFERRED]
LAKSHMI RATAN COTTON MILLS CO LTD VS. J K JUTE MILLS CO LTD [REFERRED]
JAGANNATH GUPTA AND CO PRIVATE LTD VS. MULCHAND GUPTA [REFERRED]
OFU LYNX LTD VS. SIMON CARVES INDIA LTD [REFERRED]
BHATTACHARJEE AGENCY AND CO PVT LTD VS. TARAK NATH BANERJEE [REFERRED]
MALHATI TEA SYNDICATE LIMITED VS. REVENUE OFFICER JALPAIGURI [REFERRED]
COMMISSIONER OF INCOME TAX VS. SANTOSH DEBI CHAMARIA [REFERRED]
T R PRATT (BOMBAY) LTD VS. M T LTD [REFERRED]