BATA INDIA LIMITED Vs. STATE OF WEST BENGAL

Referred Judgements :-

STATE OF ODISHA VS. SATISH KUMAR ISHWARDAS GAJBHIYE [REFERRED TO]
JAGGO V. UNION OF INDIA [REFERRED TO]
HUSSAINBHAI CALICUT VS. ALATH FACTORY THEZHILALI UNION KOZHIKODE [REFERRED TO]
STATE OF HARYANA VS. PIARA SINGH [REFERRED TO]
DIRECTOR OF SETTLEMENTS A P VS. M R APPARAO [REFERRED TO]
RAJASTHAN STATE GANGANAGAR S MILLS LIMITED VS. STATE OF RAJASTHAN [REFERRED TO]
SITA RAM VS. MOTI LAL NEHRU FARMERS TRAINING INSTITUTE [REFERRED TO]
INTERNATIONAL AIRPORT AUTHORITY OF INDIA VS. INTERNATIONAL AIR CARGO WORKERS UNION [REFERRED TO]
GENERAL MANAGER OSD BENGAL NAGPUR COTTON MILLS RAJNANDGAON VS. BHARAT LAL [REFERRED TO]
STATE OF U P VS. REKHA RANI [REFERRED TO]
NATIONAL ALUMINIUM CO. LTD. VS. ANANTA KISHORE ROUT [REFERRED TO]
BALWANT RAI SALUJA VS. AIR INDIA LTD [REFERRED TO]
OSHIAR PRASAD AND ORS. VS. THE EMPLOYERS IN RELATION TO MANAGEMENT OF SUDAMDIH COAL WASHERY OF BCCL [REFERRED TO]
BHARAT HEAVY ELECTRICALS LTD VS. MAHENDRA PRASAD JAKHMOLA & ORS [REFERRED TO]