DEVDEEP SINGH Vs. STATE OF WEST BENGAL

JUDGEMENT

(1.) Upon urgency pleaded and since the regular determination has been assigned to this Court, the writ petition has been taken up for consideration.

(2.) Mr. Aritra Roy, learned advocate appears for the petitioner.

(3.) Mr. Jaydip Kar, learned Senior Advocate appears for respondent no. 4/College.