(1.) The Petitioner has preferred the present writ petition being aggrieved by the impugned order dtd. 12/7/2024 passed by the Chief Manager (Personnel), Kolkata Municipal Corporation (hereinafter referred to as "KMC"), vide communication No. P/317/IVC/2024-25 dtd. 12/7/2024, whereby the Petitioner's application for compassionate appointment was rejected.
(2.) The facts leading to the present writ petition are as follows:
(3.) The Petitioner's father, Mr. Snehangshu Sekhar Ganguly, was employed as an Assistant Engineer (Civil) in the CME (Civil) Department of the Respondent Corporation, bearing Employee ID No. 38100. He suffered a massive cardiac arrest and passed away on 18/6/2019, leaving behind his widow and the Petitioner as his sole surviving legal heirs.