LAWS(CAL)-2025-12-62

SYED FIRDAUS ALI Vs. AI AIRPORT SERVICES LIMITED

Decided On December 10, 2025
Syed Firdaus Ali Appellant
V/S
Ai Airport Services Limited Respondents

JUDGEMENT

(1.) In terms of the order dated 1 st December, 2025 a report in the form of affidavit affirmed on 8/12/2025 by the General Manager, Ground Handling, Eastern Region, AI Airports Services Limited is filed today and same is taken on record.

(2.) Petitioner was recruited as Customer Agent vide letter dated 27 th November, 2012 issued by the Manager (C-Admin) of Air India Air Transport Services Limited (hereinafter referred to as "said organization"). Subsequently, petitioner was appointed as Junior Officer-Customer Service vide letter dtd. 11/11/2023.

(3.) In the writ petition, inter alia, order of termination dtd. 6/1/2025 issued by the Manager-HR of said organization is questioned.