HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT, 1972

Referred Judgements :-

FIS PAYMENT SOLUTIONS SERVICES INDIA PVT LTD VS. THE ASSISTANT LABOUR COMMISSIONER CENTRAL II CONTROLLING AUTHORITY [REFERRED TO]
KAJAL BOURI VS. THE APPELLATE AUTHORITY [REFERRED TO]
MANGALORE GANESH BEEDI WORKS M SARVETHAM KAMATH D C DIWAN MOHIDEEN AND SONS DHANUSHKODI VILAS CIGAR CO PATEL BROS STATE OF MAHARASHTRA UNION OF INDIA DAVINDRA TRADING CO VS. UNION OF INDIA [REFERRED TO]
HUSSAINBHAI CALICUT VS. ALATH FACTORY THEZHILALI UNION KOZHIKODE [REFERRED TO]
INTERNATIONAL AIRPORT AUTHORITY OF INDIA VS. INTERNATIONAL AIR CARGO WORKERS UNION [REFERRED TO]
GENERAL MANAGER OSD BENGAL NAGPUR COTTON MILLS RAJNANDGAON VS. BHARAT LAL [REFERRED TO]
ASHA SHARMA VS. CHANDIGARH ADMINISTRATION [REFERRED TO]
SUPERINTENDING ENGINEER VS. APPELLATE AUTHORITY [REFERRED TO]
NATIONAL ALUMINIUM CO. LTD. VS. ANANTA KISHORE ROUT [REFERRED TO]
BALWANT RAI SALUJA VS. AIR INDIA LTD [REFERRED TO]
BHARAT HEAVY ELECTRICALS LTD VS. MAHENDRA PRASAD JAKHMOLA & ORS [REFERRED TO]
BHARAT HEAVY ELECTRICALS LTD VS. MAHENDRA PRASAD JAKHMOLA & ORS [REFERRED TO]
M.P. POWER MANAGEMENT COMPANY LIMITED VS. M/S. SKY POWER SOUTHEAST SOLAR INDIA PRIVATE LIMITED [REFERRED TO]