(1.) Affidavits filed in Court be taken on record.
(2.) None appears for the respondents despite service.
(3.) Appeal is at the behest of the writ petitioner and directed against an order dated January 2, 2024, passed in WPA 23369 of 2023.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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