HERO SARKAR Vs. UNION OF INDIA

Referred Judgements :-

SATPAL SINGH VS. STATE OF PUNJAB [REFERRED TO]
SANJEET KUMAR SINGH @ MUNNA KUMAR SINGH V. STATE OF CHHATTISGARH [REFERRED TO]
NCB VS. MOHIT AGGARWAL [REFERRED TO]
NARCOTICS CONTROL BUREAU VS. KISHAN LAL [REFERRED TO]
D K BASU ASHOK K JOHRI VS. STATE OF WEST BENGAL :STATE OF UTTAR PRADESH [REFERRED TO]
STATE OF PUNJAB VS. BALDEV SINGH [REFERRED TO]
STATE OF MADHYA PRADESH VS. KAJAD [REFERRED TO]
UNION OF INDIA VS. SHIV SHANKER KESARI [REFERRED TO]
RATAN KUMAR VISHWAS VS. STATE OF U P [REFERRED TO]
UNION OF INDIA VS. RATTAN MALLIK [REFERRED TO]
DHARAMPAL SINGH VS. STATE OF PUNJAB [REFERRED TO]
JARNAIL SINGH VS. STATE OF PUNJAB [REFERRED TO]
STATE OF RAJASTHAN VS. PARMANAND [REFERRED TO]
UNION OF INDIA VS. SANJEEV V. DESHPANDE [REFERRED TO]
UNION OF INDIA VS. NIYAZUDDIN SK & ANR. [REFERRED TO]
HIRA SINGH AND ANOTHER VS. UNION OF INDIA [REFERRED TO]
MUKESH SINGH VS. STATE (NARCOTIC BRANCH OF DELHI) [REFERRED TO]
RIZWAN KHAN VS. STATE OF CHHATTISGARH [REFERRED TO]
UNION OF INDIA THROUGH NARCOTICS CONTROL BUREAU, LUCKNOW VS. MD. NAWAZ KHAN [REFERRED TO]
KALLU KHAN VS. STATE OF RAJASTHAN [REFERRED TO]