REGENT COMPUTRONICS PVT. LTD.

Timir Kanti Biswas Appellant

V/S

STATE OF WEST BENGAL Respondents

Referred Judgements :-

SUDHIR BHASKARRAO TAMBE V. HEMANT YASHWANT DHAGE AND ORS. [REFERRED TO]
ALEQUE PADAMSEE VS. UNION OF INDIA [REFERRED TO]
SAKIRI VASU VS. STATE OF U P [REFERRED TO]
LALITA KUMARI VS. GOVT. OF U.P. [REFERRED TO]
PRAVASI BHALAI SANGATHAN VS. UNION OF INDIA [REFERRED TO]
ROMILA THAPAR AND ORS VS. UNION OF INDIA AND ORS [REFERRED TO]

JUDGEMENT

(1.) Mr. Mukhopadhyay, learned counsel appears on behalf of the appellant, Mr. Banerjee, learned counsel appears on behalf of the State and Ms. Mondal, learned counsel appears for respondent no.16.

(2.) Report has filed by the State in Court and the same is taken on record.

(3.) In the writ petition, petitioner/appellant has prayed for following reliefs:-

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TIMIR KANTI BISWAS Vs. STATE OF WEST BENGAL

Referred Judgements :-

JUDGEMENT

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