(1.) Affidavit of service filed in Court today is taken on record.
(2.) On 23/12/2024, This Court was inter alia pleased to pass the following order:-
(3.) Today, the matter has come up as returnable motion and is taken up for further consideration.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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