XPRO INDIA LIMITED Vs. STATE OF WEST BENGAL

Referred Judgements :-

TATA CELLULAR VS. UNION OF INDIA [REFERRED TO]
B C CHATURVEDI UNION OF INDIA VS. UNION OF INDIA [REFERRED TO]
PAWAN KUMAR VS. STATE OF HARYANA [REFERRED TO]
DEPOT MANAGER A P STATE ROAD TRANSPORT CORPORATION VS. MOHAMMAD YOUSUF MIYA [REFERRED TO]
ALLAHABAD BANK VS. DEEPAK KUMAR BHOLA [REFERRED TO]
TERI OAT ESTATES P LIMITED VS. U T CHANDIGARH [REFERRED TO]
KENDRIYA VIDYALAYA SANGATHAN VS. T SRINIVAS [REFERRED TO]
HINDUSTAN PETROLEUM CORPN LTD VS. SARVESH BERRY [REFERRED TO]
AJIT KUMAR NAG VS. GENERAL MANAGER P J INDIAN OIL CORPORATION LTD [REFERRED TO]
UTTARANCHAL ROAD TRANSPORT CORPN VS. MANSARAM NAINWAL [REFERRED TO]
NOIDA ENTREPRENEURS ASSN VS. NOIDA [REFERRED TO]
BALESHWAR SINGH VS. DISTRICT MAGISTRATE AND COLLECTOR BANARAS [REFERRED TO]