(1.) Informal paper book filed by the respondents be taken on record.
(2.) Appellants did not prepare informal paper book despite being permitted to do so and time thereof being extended.
(3.) Appeal is directed against an order dated May 9, 2024 passed in WPA 1243 of 2024.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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