BATUK NATH BHATTACHARJEE Vs. COMMISSIONER OF GIFT TAX

Referred Judgements :-

CIT V. GODAVARI SUGAR MITTS (SIC) [REFERRED TO]
C A ABRAHAM VS. INCOME TAX OFFICER KOTTAYAM [REFERRED TO]
SHIVRAM PODDAR VS. INCOME TAX OFFICER CENTRAL CIRCLE II CALCUTTA [REFERRED TO]
GITA DEVI AGGARWAL VS. COMMISSIONER OF INCOME TAX WEST BENGAL AND OHERS [REFERRED TO]
L HIRDAY NARAIN VS. INCOME TAX OFFICER BAREILLY [REFERRED TO]
COMMISSIONER OF INCOME TAX BANGALORE VS. R HANUMATHAPPA AND SON [REFERRED TO]
COMMISSIONER OF WEALTH TAX VS. MAHADEO JALAN AND MAHABIR PRASAD JALANE TC [REFERRED TO]
COMMISSIONER OF GIFT TAX BOMBAY COMMISSIONER OF WEALTH TAX COMMISSIONER OF WEALTH TAX COMMISSIONER OF WEALTH TAX VS. KUSUMBEN D MAHADEVIA:MADHURIBEN Y MAFATLAL:SHRI HRISHIKESH ARVINDPRASAD:JAYSHREEBEN S LASHKARI [REFERRED TO]
COMMISSIONER OF GIFT TAX GUJARAT VS. EXECUTORS AND TRUSTEES OF THE ESTATF OF LATE SHRI AMBALAL SARABHAT AHMEDABAD [REFERRED TO]
BHARAT HARI SINGHANIA VS. COMMISSIONER OF WEALTH TAX CENTRAL [REFERRED TO]
GEE VEE ENTERPRISE VS. ADDITIONAL COMMISSIONER OF NICOME TAX [REFERRED TO]
ADDITIONAL COMMISSIONER OF INCOME TAX VS. MUKUR CORPORATION [REFERRED TO]
CHIMANBHAI KASHIBHAI PATEL VS. COMMISSIONER OF GIFT TAX [REFERRED TO]
DEOKI NANDAN SINGHANIA AOP VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
GIFT TAX OFFICER K WARD VS. KASTUR CHAND JAIN [REFERRED TO]
CONTROLLER OF ESTATE DUTY VS. J KRISHNA MURTHY [REFERRED TO]
SHYAMSUKH GARG VS. CONTROLLER OF ESTATE DUTY [REFERRED TO]
CONTROLLER OF ESTATE DUTY VS. S M ZAKI [REFERRED TO]
SAMNUGGAR JUTE FACTORY CO LTD VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF GIFT TAX VS. PREMA SRINIVASAN [REFERRED TO]
COMMISSIONER OF GIFT TAX VS. VENU SRINIVASAN S [REFERRED TO]
COMMISSIONER OF WEALTH TAX VS. RAMNARAYAN BHOJNAGARWALA [REFERRED TO]
COMMISSIONER OF WEALTH TAX VS. INDIA EXCHANGE TRADERS ASSOCIATION [REFERRED TO]
BAL KRISHNA BINANI VS. COMMISSIONER OF WEALTH TAX [REFERRED TO]
COMMISSIONER OF GIFT TAX VS. MAMMEN MATHEW [REFERRED TO]
SHARDABEN B MAFATLAL MRS VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. RAM GOPAL [REFERRED TO]