GODABARI DEBI GANERIWALLA Vs. NAND KISHORE BAGARIA

Referred Judgements :-

SIDEBOTHAM V. HOLLAND [REFERRED TO]
FLETCHER V. NOKES [REFERRED TO]
IN RE SERLE: GREGORY V. SERLE [REFERRED TO]
RAMRATAN SAHU V. MOHANT SAHU [REFERRED TO]
RANSON V. CITY OF PIERRE [REFERRED TO]
MARKS V. FROGLEY AND ORS. [REFERRED TO]
NISAR ALI V. STATE OF UTTAR PRADESH [REFERRED TO]
HARIHAR BANERJEE AND ORS V. RAMSASHI ROY AND ORS. [REFERRED TO]
RAI CHARAN MANDAL V. BISWANATH MONDAL [REFERRED TO]
SM. ANNAPURNA DASI V. SARAT CHANDRA BHATTACHARJEE [REFERRED TO]
RAJA KAMALA RANJAN ROY V. BAIJNATH BAJORIA [REFERRED TO]
SURINDER KUMAR V. GIAN CHAND [REFERRED TO]
BRINDABAN CHANDRA SHAHA V. SURESWAR SHAHA PARAMANIK [REFERRED TO]
ATMARAM VINAYAK KIRTIKAR V. LALJI LAKHAMSI [REFERRED TO]
LACHMESWAR PRQSAD SHUKUL V. KESHWAR LAI CHAUDHURI [REFERRED TO]
RAGHUVANSHI PRIVATE LTD. V. RUPCHAND GUPTA AND ANOTHER [REFERRED TO]
PRAVAT CHANDRA SYAM V. BENGAL CENTRAL BANK LTD. [REFERRED TO]
ASWINI KUMAR GHOSE INCORPORATED LAW SOCIETY CALCUTTA HIGH COURT INTERVENERS VS. ARABINDA BOSE [REFERRED TO]
NAGUBAI AMMAL VS. B SNAMA RAO [REFERRED TO]
KANJI MANJI VS. TRUSTEES OF PORT OF BOMBAY [REFERRED TO]
TALBOT AND CO VS. HARICHARAN HALWASIYA [REFERRED TO]
ISWARI PROSAD VS. N R SEN [REFERRED TO]
A E G CARAPIET VS. A Y DERDERIAN [REFERRED TO]
PROMODE CH ROY CHOWDHURY VS. COMMISIONER OF INCOME TAX WEST ENGAL [REFERRED TO]
MUHAMMAD HASSAN VS. BAIDYA NATH SAHAY [REFERRED TO]
MARGARET JEAN MASSY WESTMORLAND WOOD VS. COLONEL GRANVILLE ALRIC RICHARD SPAIN [REFERRED TO]