LAWS(CAL)-2024-12-8

SUVASRI PAUL Vs. BABA SAHEB AMBEDKAR EDUCATION UNIVERSITY

Decided On December 10, 2024
Suvasri Paul Appellant
V/S
Baba Saheb Ambedkar Education University Respondents

JUDGEMENT

(1.) This is an application praying for direction upon tbe respondent authorities to allow the petitioner to appear in the B.Ed second semester regular examinations for the Session 2023-25.

(2.) Affidavit of service filed on behalf of the petitioners is taken on record.

(3.) The petitioner is a student of Netaji Subhash Chandra Bose Teachers Training College under the Baba Saheb Ambedkar Education University. She is pursuing two years B.Ed course for the sessions 2023-2025. The student was not allowed to take part in the First Semester Examination.