(1.) Enquiry report is placed on record.
(2.) Report shows that the appellants were juvenile in conflict with law at the time of commission of offence.
(3.) This Court has perused the evidence on record.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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