(1.) Heard learned counsel for the petitioner and the learned Deputy Solicitor General for the respondents.
(2.) The prayers made in the writ petition reads thus:
(3.) Brief facts are as follows:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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