VODAFONE IDEA LIMITED Vs. SAREGAMA INDIA LIMITED

Referred Judgements :-

RHONDDA URBAN DISTRICT COUNCIL V. TAFF VALE FLY. CO. [REFERRED TO]
CENTRAL BANK OF INDIA VS. THEIR WORKMEN [REFERRED TO]
COMMISSIONER OF INCOME TAX KERALA AND COIMBATORE VS. P KRISHNA WARRIAR [REFERRED TO]
ISHVERLAL THAKORELAL ALMAULA DECEASED AFTER HIM HIS HEIRS AND LEGAL REPRESENTATIVES VS. MOTIBHAI NAGJIBHAI [REFERRED TO]
SANGHVI JEEVRAJ GHEWAR CHAND INDIAN TELEPHONE INDUSTRIES LIMITED VS. SECRETARY MADRAS CHILLIES GRAINS AND KIRANA MER CHANTS WORKERS UNION:THE WORKMEN [REFERRED TO]
DATTATRAYA GOVIND MAHAJAN STATE OF UTTAR PRADESH STATE OF PUNJAB NAGAORAO MAROTRAO INGOLE VS. STATE OF MAHARASHTRA:RAJESH PACHAURI:SUCHA SINGHS:STATE OF MAHARASHTRA [REFERRED TO]
INDIAN PERFORMING RIGHT SOCIETY LIMITED VS. EASTERN INDIAN MOTION PICTURES ASSOCIATION [REFERRED TO]
MOTIRAM GHELABHAI DEAD VS. JAGAN NAGAR DEAD [REFERRED TO]
MACKINNON MACKENZIE AND COMPANY LIMITED VS. AUDREY DCOSTA [REFERRED TO]
DEVADOSS VS. VEERA MAKALI AMMAN KOIL ATHALUR [REFERRED TO]
PINCL CHIEF CONSERVATOR OF FOREST VS. J K JOHNSON [REFERRED TO]
UNION OF INDIA VS. DILEEP KUMAR SINGH [REFERRED TO]
ADANI GAS LIMITED VS. UNION OF INDIA [REFERRED TO]