MIRJA ABDUL ALIM Vs. STATE OF WEST BENGAL

JUDGEMENT

(1.) This is the third round of writ litigation by the writ petitioner.

(2.) The petitioner was an aspirant for the post of Group-D, at Kharamba Bani Vidyalaya, District - 24-Parganas (South) [for short the school].

(3.) The Managing Committee of the school initially proposed to hold the selection process on the basis of the Panel of Candidates received from the jurisdictional Employment Exchange.