AMAL CHANDRA DAS Vs. STATE OF WEST BENGAL

Referred Judgements :-

LORD LOREBURN,L.C. IN VICKERS SONS AND MAXIM LTD. V. EVANS [REFERRED TO]
STATE OF MADRAS V. V.G. ROW [REFERRED TO]
STOCK V. FRANK JONES (TIPTON) LTD. [REFERRED TO]
COUNCIL OF CIVIL SERVICE UNIONS V. MINISTER FOR THE CIVIL SERVICE [REFERRED TO]
CENTRAL BUREAU OF INVESTIGATION V. ASHOK KUMAR AGGARWAL [REFERRED TO]
RAJEEV SURI V. DDA [REFERRED TO]
RAI SAHIB RAM JAWAYA KAPUR V. STATE OF PUNJAB [REFERRED TO]
T DEVADASAN VS. UNION OF INDIA AND UNOTHER [REFERRED TO]
RAM KRISHNA DALMIA SHRIYANS PRASAD JAIN JAI DAYAL DALMIA VS. UNION OF INDIA [REFERRED TO]
VASANLAL MAGANBHAI SANJANWALA THE PRATAP SPINNING WEAVING MANUFACTURING CO LIMITED VS. STATE OF BOMBAY NOW MAHARASHTRA :STATE OF BOMBAY NOW MAHARASHTRA [REFERRED TO]
GENERAL MANAGER SOUTHERN RAILWAY GURBUX DAS INTERVENER VS. RANGACHARI [REFERRED TO]
GENERAL MANAGER SOUTHERN RAILWAY GURBUX DAS INTERVENER VS. RANGACHARI [REFERRED TO]
JLIRNINA MASJID MERCARA VS. KODIMANIANDI A DEVIAH [REFERRED TO]
WAVERLY JUTE MILLS CO LIMITED KELVIN JUTE CO LIMITED VS. RAYMON AND CO INDIA PYT LTD [REFERRED TO]
M R BALAJI THE MYSORE STATE CHATHADA VAISH NAYA ASSOCIATION MYSORE ARYA VYSYA MAHASABHA BANGALORE VS. STATE OF MYSORE [REFERRED TO]
FIRM A T B MEHTAB MAJID AND CO A ABDUL SHAKOOR VS. STATE OF MADRAS [REFERRED TO]
BARIUM CHEMICALS LIMITED VS. COMPANY LAW BOARD [REFERRED TO]
I. C. GOLAKNATH & ORS. / N KRISHNA BHATTA GODAVARI SUGAR MILLS MAHARASHTRA PRAGAT SHETKARI SANGH RAJGOPAL RAMDAYAL DOOT P RAMAKRISHNA MALLY SRINIVAS RAMDAYAL DOOT VS. STATE OF PUNJAB:STATE OF MYSORE :STATE OF MYSORE :STATE OF MYSORE [REFERRED TO]
C A RAJENDRAN VS. UNION OF INDIA [REFERRED TO]
COMMISSIONER OF EXPENDITURE TAX GUJARAT IN BOTH APPEALS VS. DARSHAN SURENDRA PAREKH IN BOTH THE APPEALS [REFERRED TO]
KOTESWAR VITTAL KAMATH VS. K RANGAPPA BALIGA AND CO [REFERRED TO]
PRITHVI COTTON MILLS LIMITED VS. BROACH BOROUGH MUNICIPALITY [REFERRED TO]
A K KRAIPAK VS. UNION OF INDIA [REFERRED TO]
RUSTOM CAVASJEE COOPER RUSTOM CAVASJEE COOPER T M GURUBUXANI VS. UNION OF INDIA [REFERRED TO]
BENNETT COLEMAN AND COMPANY THE HINDUSTAN TIMES LIMITED INDIAN EXPRESS MADURAI PRIVATE LIMITED G NARASIMHAN VS. UNION OF INDIA [REFERRED TO]
HIS HOLINESS KESAVANANDA BHARATI SRIPADAGALVARU SHRI RAGHUNATH RAO GANPAT RAO N H NAWAB MOHAMMAD IFTIKHAR ALI KHAN SHETHIA MINING AND MANUFACTURING CORPORATION LIMITED THE ORIENTAL GOAL GO LIMITED VS. STATE OF KERALA:UNION OF INDIA [REFERRED TO]
STATE OF GUJARAT VS. AMBICA MILLS LTD [REFERRED TO]
MOHAMMAD SHUJAT ALI SUNKARA RATTAIAH V MARKANDEYA M NAGENDER RAO VS. UNION OF INDIA [REFERRED TO]
SADHU ROY VS. STATE OF WEST BENGAL [REFERRED TO]
RAJA JAGDAMBKA PRATAP NARAIN SINGH VS. CENTRAL BOARD OF DIRECT TAXES [REFERRED TO]
STATE OF KERALA VS. N M THOMAS [REFERRED TO]
JASBHAI MOTIBHAI DESAI VS. ROSHAN KUMAR HAJI BASHIR AHMED [REFERRED TO]
STATE OF RAJASTHAN STATE OF MADHYA PRADESH STATE OF PUNJAB VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. SANKALGHAND HIMATLAL SHETH [REFERRED TO]
MANEKA GANDHI VS. UNION OF INDIA [REFERRED TO]
AJAY HASIA VS. KHAUID MUJIB SEHRAVARDI [REFERRED TO]
GIRDHARI LAL AND SONS VS. BALBIR NATH MATHUR [REFERRED TO]
D C WADHWA VS. STATE OF BIHAR [REFERRED TO]
RESERVE BANK OF INDIA UNION OF INDIA PEERLESS GENERAL FINANCE AND INVEST MENT CO LIMITED STATE OF WEST BENGAL VS. MENT COMPANY LIMITED:PEERLESS GENERAL FINANCE AND INVEST MENT COMPANY LIMITED:RESERVE BANK OF INDIA:PEERLESS GENERAL FINANCE AND INVEST MENF COMPANY LIMITED [REFERRED TO]
NYADAR SINGH M J NINAMA VS. UNION OF INDIA [REFERRED TO]
PUSHPA DEVI VS. MILKHI RAM DEAD [REFERRED TO]
SOM RAJ VS. STATE OF HARYANA [REFERRED TO]
INDRA SAWHNEY VS. UNION OF INDIA [REFERRED TO]
MANAGING DIRECTOR ECIL HYDERABAD VS. B KARUNAKAR [REFERRED TO]
S R BOMMAI VS. UNION OF INDIA [REFERRED TO]
STATE OF ANDHRA PRADESH VS. MCDOWELL AND CO [REFERRED TO]
AGRICULTURAL MARKET COMMITTEE VS. SHALIMAR CHEMICAL WORKS LIMITED [REFERRED TO]
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA VS. PRICE WATERHOUSE [REFERRED TO]
S S BOLA VS. B D SARDANA [REFERRED TO]
STATE OF GUJARAT VS. DILIPBHAI NATHJIBHAI PATELAND ANOTHER [REFERRED TO]
AJIT SINGH VS. STATE OF PUNJAB [REFERRED TO]
UNION OF INDIA VS. ELPHANSTONE SPINNING AND WEAVING CO LTD [REFERRED TO]
GURUDEVDATTA VKSSS MARYADIT VS. STATE OF MAHARASHTRA [REFERRED TO]
P RAMACHANDRA RAO VS. STATE OF KARNATAKA [REFERRED TO]
PUBLIC SERVICES TRIBNAL BAR ASSOCIATION VS. STATE OF UTTAR PRADESH [REFERRED TO]
SHIV SHAKTI CO OPERATIVE HOUSING SOCIETY NAGPUR VS. SWARAJ DEVELOPERS [REFERRED TO]
GURUVAYUR DEVASWOM MANAGING COMMITTEE VS. C K RAJAN [REFERRED TO]
LILLY KUTTY VS. SCRUTINY COMMITTEE [REFERRED TO]
M NAGARAJ VS. UNION OF INDIA [REFERRED TO]
I R COELHO VS. STATE OF TAMIL NADU [REFERRED TO]
P V GEORGE VS. STATE OF KERALA [REFERRED TO]
ORIENTAL BANK OF COMMERCE VS. SUNDER LAL JAIN [REFERRED TO]
SAMBHAJI VS. GANGABAI [REFERRED TO]
STATE OF UTTARANCHAL VS. BALWANT SINGH CHAUFAL [REFERRED TO]
M SUDAKAR VS. V MANOHARAN [REFERRED TO]
BHOLANATH MUKHERJEE VS. R K MISSION V CENTENARY COLLEGE [REFERRED TO]
U P POWER CORPORATION LTD VS. RAJESH KUMAR [REFERRED TO]
D SATYANARAYANA VS. N T RAMA RAO [REFERRED TO]
SIDHARTHA SARAWGI VS. BOARD OF TRUSTEES FOR THE PORT OF KOLKATA [REFERRED TO]
STATE OF TAMIL NADU VS. STATE OF KERALA [REFERRED TO]
MADAN LAL VS. HIGH COURT OF JAMMU AND KASHMIR [REFERRED TO]
MANOJ NARULA VS. UNION OF INDIA [REFERRED TO]
RAM SINGH VS. UNION OF INDIA [REFERRED TO]
SURESH CHAND GAUTAM VS. STATE OF UTTAR PRADESH [REFERRED TO]
KRISHNA KUMAR SINGH & ANR. VS. STATE OF BIHAR & ORS. [REFERRED TO]
BINOY VISWAM VS. UNION OF INDIA AND OTHERS [REFERRED TO]
SHAYARA BANO VS. UNION OF INDIA AND OTHERS [REFERRED TO]
KALPANA MEHTA AND OTHERS VS. UNION OF INDIA AND OTHERS [REFERRED TO]
JARNAIL SINGH & OTHERS VS. LACHHMI NARAIN GUPTA & OTHERS [REFERRED TO]
B K PAVITRA AND ORS VS. UNION OF INDIA AND ORS [REFERRED TO]
ASHWANI KUMAR VS. UNION OF INDIA [REFERRED TO]
MUKESH KUMAR VS. STATE OF UTTARAKHAND [REFERRED TO]
DR. JAISHRI LAXMANRAO PATIL VS. THE CHIEF MINISTER & ORS [REFERRED TO]
PATTALI MAKKAL KATCHI VS. A. MAYILERUMPERUMAL [REFERRED TO]
JANHIT ABHIYAN VS. UNION OF INDIA [REFERRED TO]