(1.) We take up the appeal for admission and hearing.
(2.) In view of questions of both facts and law being involved, we admit the appeal and take it up for hearing.
(3.) Heard learned counsel for the parties.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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