USHA DEVI Vs. FAUZDAR RAM MOCHI

JUDGEMENT

(1.) Appeal was admitted by an order dated September 3, 2024. Requisite formalities were dispensed with.

(2.) Appeal is taken up for final hearing in presence of the parties.

(3.) Appeal is directed against an Order No. 44 dated March 31, 2023 passed in Misc. Case No. 1 of 2020 arising out of Title Suit No. 1 of 2019.